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[Cites 0, Cited by 0] [Section 271(1)] [Section 271] [Entire Act]

State of Gujarat - Subsection

Section 271(1)(c) in The Gujarat Provincial Municipal Corporations Act, 1949

(c)may, within and without the limits aforesaid, provide for the construction of buildings for the accommodation of the poorer sections of the community including the whole or part of such sections to be displaced in the execution of the scheme: