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Calcutta High Court (Appellete Side)

H P Ispat Private Limited And Another vs West Bengal Electricity Regulatory on 9 September, 2022

S/L.02 to 23 .
September 9, 2022.
AK.

                              WPA No. 14688 of 2022
                               IA No: CAN 1 of 2022
                        H P Ispat Private Limited and another
                                         Vs.
                          West Bengal Electricity Regulatory
                               Commission and others
                                         With
                              WPA No. 14691 of 2022
                       HMB Ispat Private Limited and another
                                         Vs.
                          West Bengal Electricity Regulatory
                               Commission and others
                                         With
                              WPA No. 14704 of 2022
                               IA No: CAN 1 of 2022
                      Debeanjana Hard Coke Private Limited
                                 and another
                                         Vs.
                          West Bengal Electricity Regulatory
                               Commission and others
                                         With
                              WPA No. 14709 of 2022
                               IA No: CAN 1 of 2022
                     Alishan Steels Private Limited and another
                                         Vs.
                          West Bengal Electricity Regulatory
                               Commission and others
                                         With
                              WPA No. 14722 of 2022
                               IA No: CAN 1 of 2022
                         Shreesatya Steel and Power Private
                                 Limited and another
                                         Vs.
                          West Bengal Electricity Regulatory
                               Commission and others
                                         With
                              WPA No. 14728 of 2022
                               IA No: CAN 1 of 2022
                        Jai Venktesh Concast Private Limited
                                     and another
                                         Vs.
                          West Bengal Electricity Regulatory
                               Commission and others
                                         With
                              WPA No. 14763 of 2022
                               IA No: CAN 1 of 2022
                 2




  Jai Ambey Metals Private Limited and
              another
                    Vs.
    West Bengal Electricity Regulatory
          Commission and others
                   With
         WPA No. 14764 of 2022
          IA No: CAN 1 of 2022
  Shree Ramdoot Rollers Private Limited
                and another
                    Vs.
    West Bengal Electricity Regulatory
          Commission and others
                   With
         WPA No. 14765 of 2022
          IA No: CAN 1 of 2022
   Sumangal Ispat Private Limited and
              another
                    Vs.
    West Bengal Electricity Regulatory
          Commission and others
                   With
         WPA No. 14768 of 2022
          IA No: CAN 1 of 2022
Expandable Enterprise Private Limited and
              another
                    Vs.
    West Bengal Electricity Regulatory
          Commission and others
                   With
         WPA No. 14769 of 2022
          IA No: CAN 1 of 2022
 Shree Waris Piya Steel Company Private
        Limited and another
                    Vs.
    West Bengal Electricity Regulatory
          Commission and others
                   With
         WPA No. 14827 of 2022
          IA No: CAN 1 of 2022
  Ruhr Ispat Private Limited and another
                    Vs.
    West Bengal Electricity Regulatory
          Commission and others
                   With
         WPA No. 14832 of 2022
          IA No: CAN 1 of 2022
 Venky Hi Tech Ispat Private Limited and
              another
                    Vs.
    West Bengal Electricity Regulatory
          Commission and others
                3




                 With
         W.P.A. 15464 of 2022
  H.R. Inspat Private Limited & Anr.
                  Vs.
  West Bengal Electricity Regulatory
          Commission & Ors.
                 With
         W.P.A. 15587 of 2022
                 With
           C,A.N. 1 of 2022
 Surya Alloy Industries Limited & Anr.
                  Vs.
  West Bengal Electricity Regulatory
          Commission & Ors.
                 With
         W.P.A. 15590 of 2022
                 With
           C.A.N. 1 of 2022
 Metsil Exports Private Limited & Anr.
                  Vs.
  West Bengal Electricity Regulatory
          Commission & Ors.
                 With
         W.P.A. 16139 of 2022
    Calster Sponge Limited & Anr.
                  Vs.
  West Bengal Electricity Regulatory
          Commission & Ors.
                 With
         W.P.A. 16141 of 2022
       Xpro India Limited & Anr.
                  Vs.
  West Bengal Electricity Regulatory
          Commission & Ors.

                 With
        W.P.A. 16836 of 2022
Maha Gauri Srtips Private Limted & Anr.
                 Vs.
  West Bengal Electricity Regulatory
         Commission & Ors.
                 With
        W.P.A 15332 of 2022
        IA No: CAN 2 of 2022
 Haldia Steels Private Limited & Anr.
                 Vs.
  West Bengal Electricity Regulatory
         Commission & Ors.

                 With
        W.P.A. 17114 of 2022
 Srinivasa Ferro Alloys Limited & Anr.
                  4




                   Vs.
   West Bengal Electricity Regulatory
           Commission & Ors.
                  With
          W.P.A. 17116 of 2022
  Srinivasa Ferroy Alloys Limited & Anr.
                   Vs.
   West Bengal Electricity Regulatory
           Commission & Ors.



Mr. Tanoy Chakraborty,
Mr. Goutam Shroff,
Mr. Siddharth Shroff

             ... for the petitioner
               in both the matters.


Mr. Surajit Nath Mitra,
Mr. Tanoy Chakraborty,
Mr. Gautam Shroff,
Mr. Shayak Mitra,
Mr. Siddharth Shroff

       ...for the petitioners
        in WPA No. 14691 of 2022.

Mr. Tanoy Chakraborty,
Mr. Gautam Shroff,
Mr. Siddharth Shroff

       ...for the petitioners
        in WPA No. 14704 of 2022,
           WPA No. 14709 of 2022,
           WPA No. 14722 of 2022,
           WPA No. 14728 of 2022,
           WPA No. 14763 of 2022,
           WPA No. 14764 of 2022,
           WPA No. 14765 of 2022,
           WPA No. 14768 of 2022,
           WPA No. 14769 of 2022,
           WPA No. 14827 of 2022 &
           WPA No. 14832 of 2022.

Mr. Tanoy Chakraborty
Mr. Shayak Mitra
Mr. Abhijit Sarkar
                   ...for the petitioners
                    W.P.A. 16836 of 2022
                   And
                            5




                               W.P.A. 15464 of 2022

       Mr. Tanay Chakraborty
       Me. Debsoumya Basak
                         ...for the petitioners in
                        W.P.A. 15332 of 2022,
                         W.P.A. 17114 of 2022
                         And
                         W.P.A. 17116 of 2022


       Mr. Pratik Dhar,
       Ms. Sharmistha Ghosh,
       Mr. Victor Chatterjee,
       Mr. Amit Ghosh

                ...for the WBERC.
                  in WPA No. 14688 of 2022
                           &
                     WPA No. 14691of 2022.


       Mr. Pratik Dhar
       Mr. V Chatterjee,

                           ...for the WBERC.

       Mr. M. G. Ramachandran,
       Ms. Anushree Bardhan,
       Mr. Prasun Mukherjee,
       Mr. Deepak Agarwal

                               ...for the DVC.


       In the order dated August 31, 2022,

inadvertently    the   following    paragraph   was

omitted:

       "The respondent authorities shall not

take any coercive action on the basis of the impugned demand notice for arrear charges in each of the writ petitions till August 15, 2022 or until further order, whichever is earlier.

6

It is made clear that the petitioners shall go on paying the current electricity charges as per the bills raised by the DVC in the meantime."

Let such correction be deemed to stand incorporated in and be a part of the said order.

Let this order be deemed to be a part of the order dated August 31, 2022.

Later:

On the prayer of learned counsel for the petitioners, the interim order granted earlier is further extended till September 30, 2022 or until further order, whichever is earlier.
(Sabyasachi Bhattacharyya, J.)