Calcutta High Court (Appellete Side)
H P Ispat Private Limited And Another vs West Bengal Electricity Regulatory on 9 September, 2022
S/L.02 to 23 .
September 9, 2022.
AK.
WPA No. 14688 of 2022
IA No: CAN 1 of 2022
H P Ispat Private Limited and another
Vs.
West Bengal Electricity Regulatory
Commission and others
With
WPA No. 14691 of 2022
HMB Ispat Private Limited and another
Vs.
West Bengal Electricity Regulatory
Commission and others
With
WPA No. 14704 of 2022
IA No: CAN 1 of 2022
Debeanjana Hard Coke Private Limited
and another
Vs.
West Bengal Electricity Regulatory
Commission and others
With
WPA No. 14709 of 2022
IA No: CAN 1 of 2022
Alishan Steels Private Limited and another
Vs.
West Bengal Electricity Regulatory
Commission and others
With
WPA No. 14722 of 2022
IA No: CAN 1 of 2022
Shreesatya Steel and Power Private
Limited and another
Vs.
West Bengal Electricity Regulatory
Commission and others
With
WPA No. 14728 of 2022
IA No: CAN 1 of 2022
Jai Venktesh Concast Private Limited
and another
Vs.
West Bengal Electricity Regulatory
Commission and others
With
WPA No. 14763 of 2022
IA No: CAN 1 of 2022
2
Jai Ambey Metals Private Limited and
another
Vs.
West Bengal Electricity Regulatory
Commission and others
With
WPA No. 14764 of 2022
IA No: CAN 1 of 2022
Shree Ramdoot Rollers Private Limited
and another
Vs.
West Bengal Electricity Regulatory
Commission and others
With
WPA No. 14765 of 2022
IA No: CAN 1 of 2022
Sumangal Ispat Private Limited and
another
Vs.
West Bengal Electricity Regulatory
Commission and others
With
WPA No. 14768 of 2022
IA No: CAN 1 of 2022
Expandable Enterprise Private Limited and
another
Vs.
West Bengal Electricity Regulatory
Commission and others
With
WPA No. 14769 of 2022
IA No: CAN 1 of 2022
Shree Waris Piya Steel Company Private
Limited and another
Vs.
West Bengal Electricity Regulatory
Commission and others
With
WPA No. 14827 of 2022
IA No: CAN 1 of 2022
Ruhr Ispat Private Limited and another
Vs.
West Bengal Electricity Regulatory
Commission and others
With
WPA No. 14832 of 2022
IA No: CAN 1 of 2022
Venky Hi Tech Ispat Private Limited and
another
Vs.
West Bengal Electricity Regulatory
Commission and others
3
With
W.P.A. 15464 of 2022
H.R. Inspat Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory
Commission & Ors.
With
W.P.A. 15587 of 2022
With
C,A.N. 1 of 2022
Surya Alloy Industries Limited & Anr.
Vs.
West Bengal Electricity Regulatory
Commission & Ors.
With
W.P.A. 15590 of 2022
With
C.A.N. 1 of 2022
Metsil Exports Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory
Commission & Ors.
With
W.P.A. 16139 of 2022
Calster Sponge Limited & Anr.
Vs.
West Bengal Electricity Regulatory
Commission & Ors.
With
W.P.A. 16141 of 2022
Xpro India Limited & Anr.
Vs.
West Bengal Electricity Regulatory
Commission & Ors.
With
W.P.A. 16836 of 2022
Maha Gauri Srtips Private Limted & Anr.
Vs.
West Bengal Electricity Regulatory
Commission & Ors.
With
W.P.A 15332 of 2022
IA No: CAN 2 of 2022
Haldia Steels Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory
Commission & Ors.
With
W.P.A. 17114 of 2022
Srinivasa Ferro Alloys Limited & Anr.
4
Vs.
West Bengal Electricity Regulatory
Commission & Ors.
With
W.P.A. 17116 of 2022
Srinivasa Ferroy Alloys Limited & Anr.
Vs.
West Bengal Electricity Regulatory
Commission & Ors.
Mr. Tanoy Chakraborty,
Mr. Goutam Shroff,
Mr. Siddharth Shroff
... for the petitioner
in both the matters.
Mr. Surajit Nath Mitra,
Mr. Tanoy Chakraborty,
Mr. Gautam Shroff,
Mr. Shayak Mitra,
Mr. Siddharth Shroff
...for the petitioners
in WPA No. 14691 of 2022.
Mr. Tanoy Chakraborty,
Mr. Gautam Shroff,
Mr. Siddharth Shroff
...for the petitioners
in WPA No. 14704 of 2022,
WPA No. 14709 of 2022,
WPA No. 14722 of 2022,
WPA No. 14728 of 2022,
WPA No. 14763 of 2022,
WPA No. 14764 of 2022,
WPA No. 14765 of 2022,
WPA No. 14768 of 2022,
WPA No. 14769 of 2022,
WPA No. 14827 of 2022 &
WPA No. 14832 of 2022.
Mr. Tanoy Chakraborty
Mr. Shayak Mitra
Mr. Abhijit Sarkar
...for the petitioners
W.P.A. 16836 of 2022
And
5
W.P.A. 15464 of 2022
Mr. Tanay Chakraborty
Me. Debsoumya Basak
...for the petitioners in
W.P.A. 15332 of 2022,
W.P.A. 17114 of 2022
And
W.P.A. 17116 of 2022
Mr. Pratik Dhar,
Ms. Sharmistha Ghosh,
Mr. Victor Chatterjee,
Mr. Amit Ghosh
...for the WBERC.
in WPA No. 14688 of 2022
&
WPA No. 14691of 2022.
Mr. Pratik Dhar
Mr. V Chatterjee,
...for the WBERC.
Mr. M. G. Ramachandran,
Ms. Anushree Bardhan,
Mr. Prasun Mukherjee,
Mr. Deepak Agarwal
...for the DVC.
In the order dated August 31, 2022,
inadvertently the following paragraph was
omitted:
"The respondent authorities shall not
take any coercive action on the basis of the impugned demand notice for arrear charges in each of the writ petitions till August 15, 2022 or until further order, whichever is earlier.
6
It is made clear that the petitioners shall go on paying the current electricity charges as per the bills raised by the DVC in the meantime."
Let such correction be deemed to stand incorporated in and be a part of the said order.
Let this order be deemed to be a part of the order dated August 31, 2022.
Later:
On the prayer of learned counsel for the petitioners, the interim order granted earlier is further extended till September 30, 2022 or until further order, whichever is earlier.
(Sabyasachi Bhattacharyya, J.)