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Allahabad High Court

U.P.Power Corporation ... vs Electricity Ombudsman Vibhuti Khan ... on 9 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- REVIEW PETITION DEFECTIVE No. - 105 of 2009

Petitioner :- U.P.Power Corporation Ltd.Throu.Executive Engineer
5670(M/S)
Respondent :- Electricity Ombudsman Vibhuti Khan Gomti Nagar Lucknow
Petitioner Counsel :- Manoj Kumar Dwivedi
Respondent Counsel :- Dhruv Mathur

Hon'ble Devi Prasad Singh,J.

Application has been moved for recall of the order dated 23.4.2010. Review petition has already been dismissed by order dated 23.4.2010. Accordingly, application is not maintainable, hence, rejected. Order Date :- 9.7.2010 Madhu