Allahabad High Court
U.P.Power Corporation ... vs Electricity Ombudsman Vibhuti Khan ... on 9 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- REVIEW PETITION DEFECTIVE No. - 105 of 2009 Petitioner :- U.P.Power Corporation Ltd.Throu.Executive Engineer 5670(M/S) Respondent :- Electricity Ombudsman Vibhuti Khan Gomti Nagar Lucknow Petitioner Counsel :- Manoj Kumar Dwivedi Respondent Counsel :- Dhruv Mathur Hon'ble Devi Prasad Singh,J.
Application has been moved for recall of the order dated 23.4.2010. Review petition has already been dismissed by order dated 23.4.2010. Accordingly, application is not maintainable, hence, rejected. Order Date :- 9.7.2010 Madhu