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State of Odisha - Section

Section 19 in The State Culture Fund Scheme, 2003

19. Eligibility of financial assistance.

- Any voluntary organisation with a known record of service in the field of art and culture and registered under the Societies Registration Act, 1860 for the last two years or any autonomous body will be eligible for applying for financial assistance for a specific project. Individuals are not entitled to financial assistance under this Scheme.