Supreme Court - Daily Orders
Rohitbhai Jivanlal Patel vs The State Of Gujarat on 19 June, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari, Sanjiv Khanna
ITEM NO.18 Virtual Court 3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 152/2020
ROHITBHAI JIVANLAL PATEL Petitioner(s)
VERSUS
THE STATE OF GUJARAT & ANR. Respondent(s)
(FOR ADMISSION and IA No.54237/2020-GRANT OF BAIL and IA
No.54241/2020-APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT )
Date : 19-06-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Dr. Abhishek Atrey, AOR
Mr. Ravindra Lokhande, Adv.
Mr. Shadman Ali, Adv.
Ms. Vidyottma Jha, Adv.
Ms. Ambika Atrey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
At the request of the counsel for the petitioner, list the matter after two weeks.
(NEETU KHAJURIA) (VIDYA NEGI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2020.06.19
17:39:00 IST
Reason: