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[Cites 0, Cited by 0] [Section 251] [Entire Act]

State of Chattisgarh - Subsection

Section 251(iv) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(iv)Four member to be appointed by the State Government representing Government Departments, of whom one each shall be a representative of Labour and Finance Departments and two shall be representative of Departments engaged in building or other construction work;