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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(4)(ii) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(ii)as empowering the appropriate officer or authority to reopen any decision made under section 11.