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State of Uttar Pradesh - Section

Section 12 in The U.P. Debt Relief Act, 1977

12. Power of State Government to extend the period of stay.

- The State Government may by notification extend the period of one year referred to in Section 10 or Section 11 by a further period [not exceeding two years.] [Substituted by U.P. Act No. 2 of 1979.]