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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(1)(b) in Arunachal Pradesh Water Supply Act, 2015

(b)"Commercial" in section 5 means lodges, restaurants, hotels, confectionaries/sweet shops, private institutions like schools and colleges, guest houses, clubs, theatres, cinema halls, swimming pools, fountains, washing places for vehicles, shops, garages, petrol pumps, factories, banks, nursing homes and companies.