Supreme Court - Daily Orders
Madhya Kshetra Basmati Growers ... vs The Intellectual Property Appellate ... on 22 February, 2021
Bench: L. Nageswara Rao, S. Ravindra Bhat
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ITEM NO.31 Court 8 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8461/2020
(Arising out of impugned final judgment and order dated 27-02-2020
in WP No. 9564/2016 passed by the High Court Of Judicature At
Madras)
MADHYA KSHETRA BASMATI GROWERS ASSOCIATION SAMITI Petitioner(s)
VERSUS
THE INTELLECTUAL PROPERTY APPELLATE BOARD
CHENNAI & ORS. Respondent(s)
( with applns. for exemption from filing affidavit, exemption from
filing c/c of the impugned judgment and permission to file
additional documents/facts/annexures)
WITH
SLP(C) No. 8529/2020 (XII)
( with applns. for exemption from filing c/c of the impugned
judgment, exemption from filing o.t., intervention application and
permission to file additional documents/facts/annexures)
Date : 22-02-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For the parties :
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Mohit Goel, Advocate
Mr. Sidhant Goel, Adv
Ms. Ruchira Gupta, Adv
Mr. Aditya Goel, Adv
Mr. Karmanya Dev Sharma, Adv
Mr. Anurag Sharma, Adv.
Mr. Shishir Deshpande, AOR
Mr. J.Sai Deepak, Adv.
Signature Not Verified
Mr. Gopal Jha , AOR
Mr. Shreyash Bhardwaj, Adv.
Digitally signed by
GEETA AHUJA
Date: 2021.02.23
16:53:25 IST
Reason: Mr. Avinash Kumar Sharma, Adv.
Mr. Abhishek R Avdhani, Adv.
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Mr. P.S. Narasimha, Sr Adv
Mr. M.A. Chinnasamy, AOR
Mr. Ashish Kumar Upadhyay, Adv
Mr Y. Lokesh, Adv
Ms. V. Keerthana, Adv
Ms.C. Rubavathi, Adv
Mr. Anubhav Chaturvedi, Adv
Mr. Sanchit Maeshwari, Adv
Ms. Indira Bhakar, Adv
Mr. Sanjay Jain, Sr. Adv.
Mr. Rajendra Kumar, Adv.
Mr. Jithin M. George, Adv.
Mr. Abhinav Mukerji, AOR
Ms. Pragati Neekhra, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 15.04.2021.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master