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Supreme Court - Daily Orders

Madhya Kshetra Basmati Growers ... vs The Intellectual Property Appellate ... on 22 February, 2021

Bench: L. Nageswara Rao, S. Ravindra Bhat

                                                  1

     ITEM NO.31                Court 8 (Video Conferencing)             SECTION XII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   8461/2020

     (Arising out of impugned final judgment and order dated 27-02-2020
     in WP No. 9564/2016 passed by the High Court Of Judicature At
     Madras)

     MADHYA KSHETRA BASMATI GROWERS ASSOCIATION SAMITI                Petitioner(s)

                                                 VERSUS

     THE INTELLECTUAL PROPERTY APPELLATE BOARD
     CHENNAI & ORS.                                                   Respondent(s)

     ( with applns. for exemption from filing affidavit, exemption from
     filing c/c of the impugned judgment and permission to file
     additional documents/facts/annexures)

     WITH
     SLP(C) No. 8529/2020 (XII)
     ( with applns. for exemption from filing c/c of the impugned
     judgment, exemption from filing o.t., intervention application and
     permission to file additional documents/facts/annexures)

     Date : 22-02-2021 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT


     For the parties :
                                   Dr.   Abhishek Manu Singhvi, Sr. Adv.
                                   Mr.   Mohit Goel, Advocate
                                   Mr.   Sidhant Goel, Adv
                                   Ms.   Ruchira Gupta, Adv
                                   Mr.   Aditya Goel, Adv
                                   Mr.   Karmanya Dev Sharma, Adv
                                   Mr.   Anurag Sharma, Adv.
                                   Mr.   Shishir Deshpande, AOR

                                   Mr.   J.Sai Deepak, Adv.
Signature Not Verified
                                   Mr.   Gopal Jha , AOR
                                   Mr.   Shreyash Bhardwaj, Adv.
Digitally signed by
GEETA AHUJA
Date: 2021.02.23
16:53:25 IST
Reason:                            Mr.   Avinash Kumar Sharma, Adv.
                                   Mr.   Abhishek R Avdhani, Adv.
                               2

                Mr. P.S. Narasimha, Sr Adv
                Mr. M.A. Chinnasamy, AOR
                Mr. Ashish Kumar Upadhyay, Adv
                Mr Y. Lokesh, Adv
                Ms. V. Keerthana, Adv
                Ms.C. Rubavathi, Adv
                Mr. Anubhav Chaturvedi, Adv
                Mr. Sanchit Maeshwari, Adv
                Ms. Indira Bhakar, Adv

                Mr.   Sanjay Jain, Sr. Adv.
                Mr.   Rajendra Kumar, Adv.
                Mr.   Jithin M. George, Adv.
                Mr.   Abhinav Mukerji, AOR

                Ms. Pragati Neekhra, AOR



   UPON hearing the counsel the Court made the following
                        O R D E R

List on 15.04.2021.

(Geeta Ahuja) (Anand Prakash) Court Master Court Master