Madhya Pradesh High Court
Principal Maharshi Vidya Mandir Sagar vs Labour Court on 8 March, 2018
THE HIGH COURT OF MADHYA PRADESH
W.A. No.489/2017
Jabalpur, Dated : 08.03.2018
Shri Rajneesh Gupta, Advocate for the appellant.
Shri Amit Seth, Govt. Advocate for the respondent No1/State.
Arguments heard.
Reserved for orders.
(Hemant Gupta) (Vijay Kumar Shukla) (Subodh Abhyankar) Chief Justice Judge Judge psm Digitally signed by PREM SHANKAR MISHRA Date: 2018.03.08 22:51:28 -08'00'