Section 2(e) in The Punjab Passengers and Goods Taxation Rules, 1952

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State of Haryana - Subsection

Section 2(e) in The Punjab Passengers and Goods Taxation Rules, 1952

(e)'Excise and Taxation Officers' means the person appointed by that designation by the State Government under Section 7 of the Act, to assist the Commissioner;

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State of Haryana - Subsection

Section 2(e) in The Punjab Passengers and Goods Taxation Rules, 1952