Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 148] [Entire Act] State of Odisha - Subsection Section 148(1) in Grama Panchayats Rules, 1968 (1)donations to any individual or institution, any contribution for any purpose or creation of scholarship as contemplated under Subsection (2) of Section 97 of the Act without prior approval of the Collector;
