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[Cites 0, Cited by 0] [Section 75] [Entire Act]

NCT Delhi - Subsection

Section 75(7) in The Delhi Land Reforms Rules, 1954

(7)[********] [The word 'Temporary' omitted by Notification F.4 (Rectt)/73-Revenue E.S.H. 891-901, dated 27.9.1976.]