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[Cites 0, Cited by 0] [Section 581ZS(1)] [Section 581ZS] [Entire Act]

Union of India - Subsection

Section 581ZS(1)(b) in The Companies (Amendment) Act, 2002

(b)on request by its creditors representing three- fourth value of its total creditors, to the High Court for its re- conversion to the inter- State co- operative society.