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State of West Bengal - Section

Section 44 in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

44. The University Fund.

- The University shall have a fund to be known as the University Fund to which shall be credited all its income from fees, fines, contributions, donations, loans and advances and from any other source whatsoever. The University may also create, by Ordinances made in this behalf, separate special funds for the administration of endowments, trust or specific grants or grants for other special purposes.