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[Cites 0, Cited by 0] [Section 381] [Entire Act]

State of Goa - Subsection

Section 381(2) in The City of Panaji Corporation Act, 2002

(2)The Councillors so elected shall enter upon office as the Corporation on such day as the State Government may appoint in this behalf, and subject to the provisions of this Act, shall in accordance with the provisions of sub-section (1) of section 17 retire from office five years after they have entered upon office.