Andhra Pradesh High Court - Amravati
Ch Appalaraju vs The Senior Divisional Security ... on 26 September, 2023
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE NO.: W.P.No.25266 of 2023
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
1.26.09.2023 NV,J Learned counsel for the petitioner(s) is permitted to file appropriate proceedings for amending the cause title.
Post the matter after one (01) week, for filing.
_______ NV, J JLV