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Andhra Pradesh High Court - Amravati

Ch Appalaraju vs The Senior Divisional Security ... on 26 September, 2023

                HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE NO.: W.P.No.25266 of 2023
                               PROCEEDING SHEET
Sl.      Date                                ORDER                                  OFFICE
No.                                                                                 NOTE
1.

26.09.2023 NV,J Learned counsel for the petitioner(s) is permitted to file appropriate proceedings for amending the cause title.

Post the matter after one (01) week, for filing.

_______ NV, J JLV