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Kerala High Court

G.S. Sajeev vs The Kerala State Public Service on 7 December, 2006

Author: Pius C.Kuriakose

Bench: Pius C.Kuriakose

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C) No. 32423 of 2006(I)


1. G.S. SAJEEV, S/O.K.SANKARAN,
                      ...  Petitioner

                        Vs



1. THE KERALA STATE PUBLIC SERVICE
                       ...       Respondent

                For Petitioner  :SRI.V.K.SUNIL

                For Respondent  : No Appearance

The Hon'ble MR. Justice PIUS C.KURIAKOSE

 Dated :07/12/2006

 O R D E R
                         PIUS C.KURIAKOSE, J.

                        ----------------------------------

                     W.P.(C)NO.  32423 of    2006

                        ----------------------------------

             Dated this   7th  day of   December , 2006


                                 JUDGMENT

The issue involved in this writ petition is covered by a judgment of this court in W.P.(C) NO. 23873/2005 which was confirmed by a Division Bench Judgment in W.A. No.1416/2006. Accordingly, the writ petition will stand closed.

PIUS C.KURIAKOSE Judge dpk