Kerala High Court
G.S. Sajeev vs The Kerala State Public Service on 7 December, 2006
Author: Pius C.Kuriakose
Bench: Pius C.Kuriakose
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C) No. 32423 of 2006(I)
1. G.S. SAJEEV, S/O.K.SANKARAN,
... Petitioner
Vs
1. THE KERALA STATE PUBLIC SERVICE
... Respondent
For Petitioner :SRI.V.K.SUNIL
For Respondent : No Appearance
The Hon'ble MR. Justice PIUS C.KURIAKOSE
Dated :07/12/2006
O R D E R
PIUS C.KURIAKOSE, J.
----------------------------------
W.P.(C)NO. 32423 of 2006
----------------------------------
Dated this 7th day of December , 2006
JUDGMENT
The issue involved in this writ petition is covered by a judgment of this court in W.P.(C) NO. 23873/2005 which was confirmed by a Division Bench Judgment in W.A. No.1416/2006. Accordingly, the writ petition will stand closed.
PIUS C.KURIAKOSE Judge dpk