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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(2)Where practicable, access to the hold shall be by separate man-hatches 60 centimetre by 60 centimetres clear in size, with a sloping ladder and hand rail through each deck to the lower hold and hinged cover for a man-hatch shall, while in the open position, be effectively secured.