Gujarat High Court
Bankers Cardiogy Pvt Ltd vs Commissioner Of Commercial Tax on 1 March, 2018
Author: M.R. Shah
Bench: M.R. Shah, A.Y. Kogje
C/SCA/16927/2011 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 16927 of 2011
With
R/SPECIAL CIVIL APPLICATION NO. 3123 of 2015
With
R/SPECIAL CIVIL APPLICATION NO. 5344 of 2015
With
R/SPECIAL CIVIL APPLICATION NO. 5345 of 2015
With
R/SPECIAL CIVIL APPLICATION NO. 5421 of 2015
With
R/SPECIAL CIVIL APPLICATION NO. 8443 of 2015
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BANKERS CARDIOGY PVT LTD
Versus
COMMISSIONER OF COMMERCIAL TAX
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Appearance:
MR MANISH K KAJI for the PETITIONER(s) No. 1,2
GOVERNMENT PLEADER for the RESPONDENT(s) No. 1,2
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 01/03/2018
COMMON ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) At the request of learned Advocate General Mr. Kamal Trivedi, who is appearing on behalf of the State, so as to enable the State to file a detailed reply and complete the pleadings, as a last chance, S.O. to 15th MARCH, 2018.
Page 1 of 2 Downloaded on : Thu Jan 23 21:29:09 IST 2020 C/SCA/16927/2011 ORDERReply, if any, be filed on or before 9th MARCH, 2018.
Sd/-
(M.R. SHAH, J.) Sd/-
(A.Y. KOGJE, J.) CAROLINE Page 2 of 2 Downloaded on : Thu Jan 23 21:29:09 IST 2020