Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(13) in Tamil Nadu Highways Act, 2001 (13)"Highways Authority" means the officer appointed under sub-section (2) of section 5;
