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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 49(4) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(4)All actions taken or orders made under sections 47, 48 and this section shall be reported to the Administrator as soon as possible.