Section 19(1) in The Rabindra Mukta Vidyalaya Act, 2001
(1)The [Council] [Word 'Vidyalaya' first substituted for the words 'Governing Body' by W.B. Act 7 of 2002, then the word within third brackets' substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] may also constitute all or any of the following committees :-[* * * * * * * * * * * * * * *] [[Clause (a) omitted by W.B. Act 13 of 2006, which was under :-'(a) Syllabus Committee;'.]](b)Examination Committee;(c)Recognition Committee;(d)Finance Committee.
