Gujarat High Court
District Appropriate Authority Pc And ... vs State Of Gujarat & 1....Opponent(S) on 21 August, 2017
Author: R.Subhash Reddy
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/MCA/2313/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 2313 of 2017
In
CIVIL APPLICATION NO. 7209 of 2017
In
LETTERS PATENT APPEAL (STAMP NUMBER) NO. 840 of 2017
In
SPECIAL CIVIL APPLICATION NO. 15810 of 2016
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DISTRICT APPROPRIATE AUTHORITY PC AND PNDT AND CHIEF
DISTRICT HEALTH OFFICER....Applicant(s)
Versus
STATE OF GUJARAT & 1....Opponent(s)
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Appearance:
MS RV ACHARYA, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH
REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 21/08/2017
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) 1 This application is filed with the prayers as under:
"5 A. Your Lordships be pleased to allow the Application.
B. Your Lordships pleased to restore the Letters Patent Appeal (Stamp) No.840/2017 alongwith the Civil Application 7209 of 2017 to the file of the Hon'ble Court.
C. Your Lordship may be pleased to condone the delay of __ days.Page 1 of 2
HC-NIC Page 1 of 2 Created On Fri Aug 25 08:09:12 IST 2017 C/MCA/2313/2017 ORDER D. Your Lordship be pleased to grant any other and further relief which may deem fit in the interest of justice."
2 When the matter was placed on 15th June 2017, this Court granted time upto 29th June 2017 for removal of office objections by imposing a default clause.
3 We have perused the reasons stated in this application for not removing the office objections in time. Looking to the reasons stated, we deem it appropriate to recall the order dated 15th June 2017 by restoring Letters Patent Appeal (Stamp) No.840 of 2017 in Special Civil Application No.15810 of 2016 with Civil Application No.7209 of 2017 in Letters Patent Appeal (Stamp) No.840 of 2017 in its original file. This Miscellaneous Civil Application is, accordingly, allowed as prayed for. Office objections be removed within one week from today.
(R. SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J.) chandresh Page 2 of 2 HC-NIC Page 2 of 2 Created On Fri Aug 25 08:09:12 IST 2017