Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 29 in Assam Gramdan Act, 1961 29. Application of Gram Nidhi. - Subject to the provisions of this Act, the Gram Nidhi shall be applied by the Gram Sabha for the purpose of this Act which shall include the maintenance of destitute children and old or disabled persons residing in the gramdan village.
