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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(1)(a) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(a)to the repayment of debts incurred by the University for the purposes of this Act and the Statutes, the Ordinances and Regulations made thereunder;