Supreme Court - Daily Orders
Veena Gupta vs Central Pollution Control Board on 18 November, 2022
Bench: S. Abdul Nazeer, C.T. Ravikumar
ITEM NO.45 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1865-1866/2022
VEENA GUPTA & ANR. Appellant(s)
VERSUS
CENTRAL POLLUTION CONTROL BOARD & ORS. Respondent(s)
(IA No. 34105/2022 - EX-PARTE STAY
IA No. 132686/2022 - SUBSTITUTED SERVICE)
Date : 18-11-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Appellant(s) Ms. Tatini Basu, AOR
Ms. Gurkamal Hora,Adv.
Mr. Ashish Aggarwal,Adv.
For Respondent(s) Mr. Pradeep Misra, AOR
Mr. Daleep Dhyani,Adv.
Mr. Suraj Singh,Adv.
Mr. Manoj Kumar Sharma,Adv.
Mr. Praveen Swarup, AOR
Mr. K.P.Singh,Adv.
Dr. Joginder Singh Berwal,Adv.
Mr. Dawneesh Shaktivats,Adv.
Ms. Mini Gangadharan,Adv.
Mr. Rajeev Kumar Bansal, AOR
Mr. Gurmeet Singh,Adv.
Mr. Manish Das,Adv.
Mr. Ganesh Barowalia,Adv.
Mr. Girish Patel,Adv.
Mr. Rahul Gupta, AOR
Mr. Deepak Goel, AOR
Mr. Kamal Kr.Pandey,Adv.
Ms. Urvashi Sharma,Adv.
Signature Not Verified
Mr. Ajay Kumar Singh,Adv.
Digitally signed by
Anita Malhotra
Date: 2022.11.19
Ms. Rubi Singh,Adv.
12:27:31 IST
Reason:
Mr. Ghanshyam Joshi, AOR
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Mr. Avneesh Arputham,AOR
Ms. Anuradha Arputham,Adv.
Mr. Ankit Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the appellants seeking adjournment to file rejoinder affidavit, as prayed, list after four weeks.
Rejoinder affidavit be filed in the meantime.
(ANITA MALHOTRA) (KAMLESH RAWAT)
AR-CUM-PS COURT MASTER
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