Calcutta High Court (Appellete Side)
Lopa Mudra Naskar vs The State Of West Bengal & Ors on 11 April, 2023
11.04.2023 Item No.51 Court No.18 AJ.
W.P.A. 5087 of 2023 Lopa Mudra Naskar
-Vs-
The State of West Bengal & Ors. Mr. Ali Ahsan Alamgir, Ms. Soma Mal, Ms. Rabia Khatun.
.....for the petitioner. Dr. Sutanu Kumar Patrar, Ms. Supriya Dubey.
......for the WBCSSC. On the prayer of Dr. Patra, learned Counsel for the Commission time to affirm affidavit-in- opposition to the writ petition is extended for a further period of two weeks from date; reply thereto, if any, be affirmed by the petitioner within one week from the date of receipt of the copy of the said affidavit-in-opposition.
Put up the writ petition in the list four weeks hence.
The parties shall file their respective affidavits in Court on the next date of hearing.
(Biswajit Basu, J.)