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Karnataka High Court

Employees Of Arogya Kavacha vs Union Of India on 2 July, 2025

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                                 -1-
                                                             NC: 2025:KHC:23640
                                                             WP No. 803 of 2025


                      HC-KAR




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                                DATED THIS THE 2ND DAY OF JULY, 2025

                                              BEFORE
                           THE HON'BLE MR. JUSTICE H.T. NARENDRA PRASAD
                               WRIT PETITION NO. 803 OF 2025 (S-RES)
                      BETWEEN:

                      1.    EMPLOYEES OF AROGYA KAVACHA
                            108 AMBULANCE SERVICE
                            REP. BY AKHILA KARNATAKA
                            108 AMBULANCE NAUKARARA
                            HITARAKSHANA SANGHA
                            (A REGISTERED TRADE UNION
                            REGISTERED UNDER THE
                            TRADE UNIONS ACT, 1926)
                            (REP. BY ITS GENERAL SECRETARY)
                            HAVING IT'S OFFICE AT 114
                            4TH CROSS, BALAGERI
                            RAMANAGARA TOWN
                            RAMANAGARA TALUK & DISTRICT-562159.

                      2.    EMPLOYEES OF AROGYA KAVACHA
                            108 AMBULANCE SERVICE
Digitally signed by         REP. BY KARNATAKA RAJYA AROGYA
HEMALATHA A
Location: HIGH              KAVACHA (108) AMBULANCE
COURTOF                     NAUKARARA SANGHA
KARNATAKA
                            (A REGISTERED TRADE UNION
                            REGISTERED UNDER THE TRADE
                            UNIONS ACT, 1926)
                            (REP. BY ITS GENERAL SECRETARY
                            HAVING ITS OFFICE AT 221/E
                            MARUTHI BLOCK, 17TH MAIN ROAD
                            NEAR RADHAKRISHNA SCHOOL
                            SRINAGARA, BENGALURU-560050.

                      3.    EMPLOYEES OF AROGYA KAVACHA
                            108 AMBULANCE SERVICE
                            REP. BY SUVARNA KARNATAKA AROGYA
                           -2-
                                         NC: 2025:KHC:23640
                                     WP No. 803 of 2025


HC-KAR




     KAVACHA (108) AMBULANCE NAUKARARA SANGHA

    (A REGISTERED TRADE UNION
    REGISTERED UNDER THE TRADE
    UNIONS ACT, 1926)
    (REP. BY ITS SECRETARY)
    HAVING ITS OFFICE AT, 38
    GANGASANDHRA K GOLLAHALLI POST
    KENGERI HOBLI, BENGALURU SOUTH TALUK
    BENGALURU-560074.
                                        ...PETITIONERS
(BY SRI. SRINIVASAN RAO C N., ADVOCATE)

AND:

1.   UNION OF INDIA
     REP. BY ITS SECRETARY
     MINISTRY OF HEALTH AND
     FAMILY WELFARE NIRMAN BHAVAN
     NEW DELHI-110011.

2.   STATE OF KARNATAKA,
     DIRECTORATE OF HEALTH AND FAMILY
     WELFARE SERVICES, AROGYA SOUDHA
     MAGADI ROAD, BENGALURU-560 023
     (REP. BY ITS PRINCIPAL SECRETARY)

3.   COMMISSIONER
     DIRECTORATE OF HEALTH AND FAMILY
     WELFARE SERVICES, 5TH FLOOR
     AROGYA SOUDHA, MAGADI ROAD
     BENGALURU-560 023.

4.   DEPUTY DIRECTOR EMRI
     DIRECTORATE OF HEALTH AND FAMILY
     WELFARE SERVICES, AROGYA SOUDHA
     MAGADI ROAD, BENGALURU-560 023.

5.   GVK-EMRI (EMRI GREEN HEALTH SERVICE)
     A COMPANY REGISTERED UNDER
     THE COMPANY'S ACT, 1956
                              -3-
                                            NC: 2025:KHC:23640
                                            WP No. 803 of 2025


HC-KAR




     REGD. OFFICE DEVAR YAMZAL, MEDCHAL ROAD
     SECUNDERABAD-500014

     OFFICE AT BENGALURU
     STDC HOUSING BOARD COLONY
     OPP. TO GOVT UNANI MEDICAL COLLEGE
     GMS COMPOUND, MAGADI MAIN ROAD
     KHB COLONY BASAVESHWARA NAGAR
     BENGALURU-560079
     (REPRESENTED BY ITS MANAGER).
                                               ...RESPONDENTS
(BY SMT. SINCHANA M R., ADVOCATE FOR R1:
    SRI. ADITYA VIKRAM BHAT , ADVOCATE FOR R2 TO R4:
    SRI PRASAD HEGDE K, ADVOCATE FOR R5)
     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
THE OFFICE MEMORANDUM ISSUED BY THE RESPONDENT
NO.3 DATED 31/12/2024 OFFICIAL MEMORANDUM DATED:
31/12/224 NUMBERED-DD/EMRI/108-KRIYA YOJANE/12/2024-
25 GOVERNMENT E-OFFICE NUMBER- 1345454 WIDE
ANNEXURE-B AND ETC.

    THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM:    HON'BLE MR. JUSTICE H.T. NARENDRA PRASAD

                       ORAL ORDER

1. The learned counsel for the petitioners has filed a memo dated 18.02.2025 seeking leave of this Court to withdraw the petition with liberty.

2. The memo is placed on record.

3. Accordingly, the petition is dismissed as withdrawn.

-4-

NC: 2025:KHC:23640 WP No. 803 of 2025 HC-KAR

4. All pending I.As. in this writ petition, if any, are dismissed accordingly.

Sd/-

(H.T. NARENDRA PRASAD) JUDGE HA LIST NO.: 1 SL NO.: 30