Supreme Court - Daily Orders
Rama Avatar Soni vs Mahanta Laxmidhar Das And Ors on 23 January, 2017
ITEM NO.61 REGISTRAR COURT. 2 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s).33699-33700/2016
RAM AVATAR SONI Petitioner(s)
VERSUS
MAHANTA LAXIDHAR DAS AND ORS. Respondent(s)
(with interim relief and office report)
Date : 23/01/2017 These petitions were called on for hearing today.
For Petitioner(s)
Mr. K. S. Rana,Adv.
For Respondent(s) Mr. Prabhah Kumar Yadav,Adv.
Ms. Malika Gautam,Adv.
Mr. Mansoor Ali,Adv.
Ms. Lubna Ishrat Siddiqui,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent No.1 has already filed the counter affidavit. Service of notice is complete on the respondent No.2 but no one has entered appearance on his behalf.
Two weeks time is given to the learned counsel for the petitioner to comply with the terms of the order dated 3.1.2017 of the Hon'ble Court in respect of Respondent No.3.
List again on 2.3.2017.
Signature Not Verified Digitally signed by MADHU GROVER(M V RAMESH) Date: 2017.01.23 15:41:59 IST Reason: Registrar MG