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Supreme Court - Daily Orders

Rama Avatar Soni vs Mahanta Laxmidhar Das And Ors on 23 January, 2017

     ITEM NO.61                                REGISTRAR COURT. 2                     SECTION XIA

                                       S U P R E M E C O U R T O F            I N D I A
                                               RECORD OF PROCEEDINGS


                                               BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C) No(s).33699-33700/2016

     RAM AVATAR SONI                                                                Petitioner(s)

                                                              VERSUS

     MAHANTA LAXIDHAR DAS AND ORS.                                                  Respondent(s)

     (with interim relief and office report)


     Date : 23/01/2017 These petitions were called on for hearing today.



     For Petitioner(s)
                                               Mr. K. S. Rana,Adv.


     For Respondent(s)                         Mr.   Prabhah Kumar Yadav,Adv.
                                               Ms.   Malika Gautam,Adv.
                                               Mr.   Mansoor Ali,Adv.
                                               Ms.   Lubna Ishrat Siddiqui,Adv.


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Respondent No.1 has already filed the counter affidavit. Service of notice is complete on the respondent No.2 but no one has entered appearance on his behalf.

Two weeks time is given to the learned counsel for the petitioner to comply with the terms of the order dated 3.1.2017 of the Hon'ble Court in respect of Respondent No.3.

List again on 2.3.2017.

Signature Not Verified Digitally signed by MADHU GROVER

(M V RAMESH) Date: 2017.01.23 15:41:59 IST Reason: Registrar MG