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[Section 5]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 5(2) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018
| (a) | Principal Chief Conservator of Forests/Head ofForest Department | Chairman |
| (b) | A representative of the Regional Office of theMinistry of Environment, Forest and Climate Change | Member |
| (c) | A representative of the State Forest Departmentnot below the rank of Conservator of Forests dealing with thepreparation of Working Plans/Working Schemes | Member |
| (d) | Director/Additional Director of Department ofIndustries | Member |
| (e) | Representative of the Forest DevelopmentCorporation | Member |
| (f) | An officer not below the rank of Conservator ofForests working in the Forest Head Quarters | Member-Secretary |
| (g) | An officer from Territorial wing of the ForestDepartment not below the rank of CF | Member |
| (h) | An officer from Agriculture Department not belowthe rank of Additional Director | Member |
| (i) | An officer from the Revenue Department not belowthe rank of Deputy Secretary | Member |
| (j) | Two representatives from the State Level TimberMerchants Wood based Industries Federation | Members |