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State of Rajasthan - Section

Section 274 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

274. First-aid boxes.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)sufficient number of a first-aid boxes or cup boards are provided and maintained for providing first aid to the building workers;
(b)every first-aid box or cupboard is distinctly marked "First-Aid" and is equipped with the articles specified in Schedule-XM;
(c)nothing except appliances or requisites for first-aid is department in a first-aid box or cupboard and such box or cupboard is so kept as to protect it against contamination by dust or other foreign matter and against penetration or moisture and such box or cupboard is kept in the charger of a person trained in first-aid and is always readily available during working hours.