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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in U.P. Police (Extraordinary Pension) (Second Amendment) Rules, 2015

(2)No Police Official PAC or Fire Services Official will be due for Extraordinary Pension if he/she dies in an accident that occurred before he or she reported for duty or after he or she finished her duty, while staying in his/her residence or while travelling to any place.