Supreme Court - Daily Orders
Cmj University vs The State Of Meghalaya on 2 August, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.822 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 21890/2017
(Arising out of impugned final judgment and order dated 12-06-2017
in WA No. 14/2017 passed by the High Court Of Meghalya At Shilong)
CMJ UNIVERSITY & ORS. Petitioners
VERSUS
THE STATE OF MEGHALAYA & ORS. Respondents
Date : 02-08-2018 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioners
For Respondents
Ms. Anne Mathew, AOR
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter after a week before the appropriate Bench as per the roster.
(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.08.02 17:14:58 IST Reason: