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Supreme Court - Daily Orders

Cmj University vs The State Of Meghalaya on 2 August, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.822                              COURT NO.1                 SECTION XIV

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

                         Petition for Special Leave to Appeal (C) No. 21890/2017

     (Arising out of impugned final judgment and order dated 12-06-2017
     in WA No. 14/2017 passed by the High Court Of Meghalya At Shilong)

     CMJ UNIVERSITY & ORS.                                               Petitioners

                                                     VERSUS

     THE STATE OF MEGHALAYA & ORS.                                       Respondents

     Date : 02-08-2018 This matter was MENTIONED today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioners

     For Respondents
                                       Ms. Anne Mathew, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

On mentioning, the matter is taken on Board.

List the matter after a week before the appropriate Bench as per the roster.

(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.08.02 17:14:58 IST Reason: