(2)In particular and without prejudice to the generality of the foregoing powers, such rules may provide for all or any of the following matters, namely :-(a)the pay. allowances, emoluments and other terms and conditions of service of the Vice-Chancellor under sub-section (3) of section 13;(b)to lay down a standard code for recruitment and conditions of service of academic and non-academic staff of the University under sub-section (3) of section 37;(c)such other post for which standing committee of the University shall make selection under sub-section (1) of section 39;(d)the terms and conditions, the tenure of service and salary', allowances, perks and other facilities of the members of the search committee under sub-section (5) of section 39;
