Punjab-Haryana High Court
Haryana State Pollution Control Board vs Krishan Kumar Chabra And Ors on 1 December, 2016
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Criminal Misc.No.A-1160-MA of 2016 (O&M)
Date of Decision : 01st December, 2016
Haryana State Pollution Control Board
...... Applicant
Versus
Ltd. Col. Krishan Kumar Chabra and others
...... Respondents
CORAM : HON'BLE MR. JUSTICE AJAY TEWARI
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Present : Mr. Lokesh Sinhal, Advocate
for the applicant.
***
AJAY TEWARI, J. (Oral)
For order, see Criminal Misc.No.A-1109-MA of 2016 titled as Haryana State Pollution Control Board versus Ashok Tuli, of even date.
( AJAY TEWARI ) st 01 December, 2016 JUDGE mamta Whether speaking/reasoned Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 03-12-2016 20:54:41 :::