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Supreme Court - Daily Orders

Ranjeev E.A. vs M/S. Road Carrier Of India on 13 March, 2015

Bench: Chief Justice, Sudhansu Jyoti Mukhopadhaya

  ITEM NO.50                             COURT NO.1                 SECTION XIA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                  No(s).   6731/2015

  (Arising out of impugned final judgment and order dated 11/12/2014
  in MACA No. 2909/2014 passed by the High Court of Kerala at
  Ernakulam)

  RANJEEV E.A. & ORS.                                                Petitioner(s)

                                                VERSUS

  M/S. ROAD CARRIER OF INDIA & ANR.                                  Respondent(s)

  (With office report)

  Date : 13/03/2015 This petition was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA

  For Petitioner(s)                Mr. Jayanth Muthraj, Adv.
                                   For Mr. Himinder Lal,Adv.

  For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Dismissed.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.03.14 12:24:47 IST Reason: