Supreme Court - Daily Orders
Ranjeev E.A. vs M/S. Road Carrier Of India on 13 March, 2015
Bench: Chief Justice, Sudhansu Jyoti Mukhopadhaya
ITEM NO.50 COURT NO.1 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6731/2015
(Arising out of impugned final judgment and order dated 11/12/2014
in MACA No. 2909/2014 passed by the High Court of Kerala at
Ernakulam)
RANJEEV E.A. & ORS. Petitioner(s)
VERSUS
M/S. ROAD CARRIER OF INDIA & ANR. Respondent(s)
(With office report)
Date : 13/03/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
For Petitioner(s) Mr. Jayanth Muthraj, Adv.
For Mr. Himinder Lal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.03.14 12:24:47 IST Reason: