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[Cites 0, Cited by 0] [Section 232(1)] [Section 232] [Entire Act]

State of Maharashtra - Subsection

Section 232(1)(b) in The Mumbai Municipal Corporation Act, 1888

(b)to construct a closed cesspool of such material, size and description in such position, at such level, and with allowance for such all as the Commissioner thinks necessary, and drain or drains emptying into such cesspool.]