Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 204] [Entire Act]

Union of India - Subsection

Section 204(4) in The Cantonments Act, 2006

(4)In order to preserve the underground water level, the Board may make regulations for the digging or use of bore wells in the cantonment.