Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 18(1)] [Section 18] [Entire Act]

Greater Bengaluru City Corporation -

Section 18(1)(a) in Bangalore Development Authority Act, 1976

(a)a description with full particulars of the scheme including the reasons for any modifications inserted therein;