Punjab-Haryana High Court
United India Insurance Co. Ltd vs Amrinder Singh & Others on 6 December, 2012
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH.
FAO No.2331 of 2010 (O&M)
Date of decision: December 06, 2012
United India Insurance Co. Ltd. ...Appellant
Versus
Amrinder Singh & others ...Respondents
CORAM: HON'BLE MR. JUSTICE RAJAN GUPTA Present: Mr. D.P. Gupta, Advocate for the appellant.
Mr. R.S. Randhawa, Advocate for Mr. Ashish Gupta, Advocate for respondents No.1 to 4. Rajan Gupta, J (oral).
For order, see FAO No.4909 of 2010.
(RAJAN GUPTA) JUDGE December 06, 2012 'rajpal'