Section 51(2) in U.P. Zila Panchayats Service Rules, 1970
(2)Officiating pay or officiating allowance, fees and honoraria shall be admissible to the [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.] servants on the same terms and conditions as are applicable to Government servants under the U.P. Fundamental and Subsidiary Rules.
