Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(9)] [Section 83] [Entire Act]

State of Punjab - Subsection

Section 83(9)(a) in Punjab Goods and Services Tax Rules, 2017

(a)give his consent in FORM GST PCT-05 to any goods and services tax practitioner to prepare and furnish his return; and