(3)The emergency plan shall contain-(a)the action to be taken in the event of any major accident including when and how the said action is to be taken;(b)organisation plan clearly stating the line of command and the responsibilities of each person involved in case of emergency situation;(c)equipment plan such as the make, type, capacity, location, field of operation, and operating procedure in respect of every equipment; and(d)strategy plan specifying the number of steps to be taken in any particular case of emergency.
