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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(3)(b) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(b)the Principal Market Yard, Sub-market Yards and Private Market Yards, if any, established therein shall cease to be such,