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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(5)(a) in The M.P. Vanijyik Kar Niyam, 1995

(a)The State Government shall determine the nature and categories of the Officers and Employees required to assist the Tribunal in the discharge of its functions and provide such Officers and other Employees as it may think fit.