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Bengal Presidency - Section

Section 2 in The Bengal Revenue Commissioners Regulation, 1829

2. Appointment of Commissioners of Revenue and Circuit for divisions specified.

- A Commissioner of Revenue and Circuit shall be appointed for each of the under-mentioned divisions:Provided, however, that [* * * *] [The words and figure 'subject to the provisions of section 246 of the Government of India Act, 1935,' inserted by Government of India (Adaptation of Indian Laws) Order, 1937 and the same words omitted by Adaptation of Law, Order, 1950.] it shall be competent to the [State Government by an order] [The words 'Provincial Government by an Order' Substituted for the words 'Governor General in Council' by Government of India (Adaptation of Indian Laws) Order, 1937 and then the word 'State' Substituted for the word 'Provincial' by Adaptation of Laws Order, 1950.], to transfer any district or districts from one division to another, and to increase or reduce the number of Commissioners, if such a measure shall appear to be necessary or expedient; due notice of any such arrangement being given by public proclamation.[* * * *] [Portion repealed by Act 1 of 1903 and is omitted.][10th Division, to contain the districts under the Magistrates, Collectors, Joint-Magistrates and Sub-Collectors and Collectors of Tirhut
11th ditto ditto of Bihar andRamgarh][Bhagarh Monghyr,]
12th ditto ditto of Malda [and Pumea.]Dinajpur
13th ditto ditto of Rajshahi and Bogra.Murshidabad,
14th ditto ditto of Birbhum and Nadi[Dacca] [The City of Dacca and the Zilla of Dacca Jalapur were amalgamated as the district of Dacca by Bengal Regulation 5 of 1833, which repealed by Laws Local Extent Act, 1874 (15 of 1874).],[Jalapur] [The City of Dacca and the Zilla of Dacca Jalapur were amalgamated as the district of Dacca by Bengal Regulation 5 of 1833, which repealed by Laws Local Extent Act, 1874 (15 of 1874).],
15th ditto ditto of Tippera and Mymensingh.Chittagong
16th ditto ditto of and[* * * *] [The words "To be placed under the officer appointed to control the affairs of Arkan" repealed by Act 1 of 1903.]Noakhali[* * * * *] [Potion repealed by Act 1 of 1903, is omitted.]
18th ditto ditto of Backergunge, Jesore,Suburbs of Calcutta24-Paraganas andBarasat.[Cuttack,Khurda, Balasore,]
19th ditto ditto of Midnapore andNagwan, including HijliBurdwan,
20th ditto ditto of Jungle Mahals andHooghly.