Supreme Court - Daily Orders
Ram Gopal Yadav vs The State Of Chhattisgarh on 3 January, 2017
ITEM NO.45 REGISTRAR COURT. 1 SECTION IIC
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (Crl.) No(s).
1367-1368/2016
RAM GOPAL YADAV Petitioner(s)
VERSUS
STATE OF CHATTISGARH AND ANR. ETC. Respondent(s)
(with appln. (s) for exemption from filing O.T. and office report)
Date : 03/01/2017 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Iqbal Ashraf Rahmani, Adv.
Mr. Rajesh Singh Chauhan,Adv.
For Respondent(s)
Mr. Sandeepan Pathak, Adv.
Mr. C.D. Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
None appears for respondent No.1, despite due service. Respondent No.2 has not filed counter affidavit, despite last opportunity having been granted. Further opportunity is declined.
Registry to process the matter for being listed before the Hon'ble Court, as per rules. Signature Not Verified
(PAWAN DEV KOTWAL) Digitally signed by RUPAM DHAMIJA Date: 2017.01.04 Registrar 16:01:15 IST Reason: