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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

(2)The Single Lock- Register will show the issues from the Double Lock to the ex officio vendor (i.e. Treasury/Special-Treasury) Sub-Treasury Officer). The issues should ordinarily represent the estimated demand of one month. The sale proceeds of each day, received from public and from licensed vendors, shall be promptly deposited into the Treasury.